Adil S/O Abdul Wahid vs State Of Rajasthan
2021 Latest Caselaw 20 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 12110/2020

                                   Adil S/o Abdul Wahid,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through P.p.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Abdul Rahim Khan through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

Office is directed to scan the charge-sheet.

List in the next week.

(PANKAJ BHANDARI),J

ARTI SHARMA /22

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