Parsuram S/O Bachchu vs State Of Rajasthan
2021 Latest Caselaw 190 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1621/2020

                                   Parsuram S/o Bachchu
                                                                                                           ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                       ----Respondent

For Appellant(s) : Mr. Jitendra Singh through VC For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/01/2021

Issue notice to the respondent.

Learned Public Prosecutor is directed to intimate the

complainant about filing of the appeal.

Rule is made returnable by 21.01.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /39

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