Akka @ Akeel @ Jadeja Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 19 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             12228/2020

                                   Akka @ Akeel @ Jadeja Son Of Shri Pappu @ Deen Mohammed
                                   Mev
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

Counsel for the petitioner is directed to file the charge-sheet.

Office is directed to scan the same.

List in the next week.

(PANKAJ BHANDARI),J

ARTI SHARMA /23

Powered by TCPDF (www.tcpdf.org)