Kedar Nath vs State Of Rajasthan
2021 Latest Caselaw 189 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11403/2020

Kedar Nath

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Trilok Joshi (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

Issue notice, returnable within six weeks and be given 'dasti'

to learned counsel for the petitioner.

Connect with SBCWP No. 11013/2020.

(VIJAY BISHNOI),J

Surabhii/34-

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