Vinod Kumar Bhoi vs State Of Rajasthan
2021 Latest Caselaw 185 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12851/2020

Vinod Kumar Bhoi

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 10922/2020 Gopal Modi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ravindra Singh for Mr. Sudhir Saruparia (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

Await return of notice for one more week.

(VIJAY BISHNOI),J

107-108-akash/-

Powered by TCPDF (www.tcpdf.org)