Ganesh Ram vs State Of Rajasthan
2021 Latest Caselaw 181 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13285/2020

Ganesh Ram

----Petitioner Versus State Of Rajasthan & Ors

----Respondents

For Petitioner(s) : Mr. Lakshya Singh Udawat (through VC) For Respondent(s) : Mr. Dinesh Jain (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

Mr. Dinesh Jain, learned counsel appearing on behalf of all

the respondents, seeks time to complete his instructions. Time

prayed for is granted.

List on 19.01.2021 while showing name of Mr. Dinesh Jain in

the cause list, as counsel for the respondents.

(VIJAY BISHNOI),J

55-akash/-

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