Purushottam Saini S/O Late Shree ... vs State Of Rajasthan
2021 Latest Caselaw 18 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             12312/2020

                                   Purushottam Saini S/o Late Shree Satish Saini
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rajeev Sharma through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

Counsel for the petitioner could not be connected through

video conferencing properly.

List on 11.01.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /27

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