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Roshan S/O Mangal vs Jagdish Prasad S/O Shri Badri ...
2021 Latest Caselaw 179 Raj/2

Citation : 2021 Latest Caselaw 179 Raj/2
Judgement Date : 11 January, 2021

Rajasthan High Court
Roshan S/O Mangal vs Jagdish Prasad S/O Shri Badri ... on 11 January, 2021
Bench: Prakash Gupta
                                          1

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vkns'k fnukad%&                                                  11-01-2021
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      fnukad 05-03-2020 dks bl U;k;ky; dh lgihB }kjk fuEu vkns'k
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         "Notice of appeal as well as stay application be issued to the
         respondents, returnable within four weeks.

Call for the record.

List after four weeks, as prayed.

In the meantime, operation/execution of the impugned judgment and award dated 02.05.2019 passed by the Motor Accident Claims Tribunal, Bharatpur, Rajasthan is stayed on

condition that the appellant shall deposit the entire award amount within one month with the Tribunal."

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