Nahar Singh S/O Shri Pukhrah vs State Of Rajasthan
2021 Latest Caselaw 173 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                  12340/2020

                                   Nahar Singh S/o Shri Pukhrah
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan, Through Pp
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman through VC For Complainant(s) : Mr. Mahandra Meena through VC For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/01/2021

Learned Public Prosecutor is directed to call for the report

from the Jail Authorities with regard to medical condition of the

petitioner.

List after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /11

Powered by TCPDF (www.tcpdf.org)