Ravindra Singh Kachhawa vs State
2021 Latest Caselaw 164 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 3772/2020

Ravindra Singh Kachhawa S/o Ramswaroop Kachhawa, Aged About 33 Years, resident of 12, Sukhadiya Nagar, Hiran Magri, Sector 3, Udaipur, Rajathan.

----Petitioner Versus

1. State, Through P.p.

2. Radha Devi Devpura W/o Rajendra Prasad Devpura, Aged About 46 Years, resident of 26, Mp Colony, Sector 14, Savina, Udaipur, Rajasthan.

----Respondents

For Petitioner(s) : Ms. Urvashi Baya, through video-call. For Respondent(s) : Ms. Rajlaxmi Singh Choudhary, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/01/2021

Learned Public Prosecutor submitted a report dated

05.01.2021 received from the SHO, Police Station Sukher, District

Udaipur, (Raj.) to the effect that after thorough investigation,

Police is going to file final report before the competent Court. The

said report is hereby taken on record.

In view of above, the present misc. petition has become

infructuous and dismissed as such.

Stay petition is also dismissed.

(MANOJ KUMAR GARG),J 64-Prashant/-

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