[email protected] [email protected] S/O ... vs State Of Rajasthan
2021 Latest Caselaw 152 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             2522/2020

                                   [email protected] [email protected] S/o Balwant
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 2822/2020 Om [email protected] S/o Sohan Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present in Criminal Misc. Bail Application No.2522/2020 Mr. Rajneesh Gupta through VC For Respondent(s) : Mr. Vijay Kumar Jangid through VC For State : Mr. Sher Singh Mahla, PP Investigating Officer. : Mr. Rajesh Kumar, RPS, CO, Fatehpur, Sikar

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/01/2021

List after one week, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /4-5

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