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Ramkishan Meena S/O Bhorilal ... vs State Of Rajasthan
2021 Latest Caselaw 15 Raj/2

Citation : 2021 Latest Caselaw 15 Raj/2
Judgement Date : 4 January, 2021

Rajasthan High Court
Ramkishan Meena S/O Bhorilal ... vs State Of Rajasthan on 4 January, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             13252/2020
                                    Ramkishan Meena S/o Bhorilal Meena
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Ms. Chhavi Chaturvedi, through VC For Complainant(s) : Mr. Nawal Singh Sikarwar, through VC For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

List before the appropriate Bench, as per the roster.

(PANKAJ BHANDARI),J

NIKHIL KR YADAV /66

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