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Sita Devi D/O Maniram Sharma B/C ... vs State Of Rajasthan
2021 Latest Caselaw 14 Raj/2

Citation : 2021 Latest Caselaw 14 Raj/2
Judgement Date : 4 January, 2021

Rajasthan High Court
Sita Devi D/O Maniram Sharma B/C ... vs State Of Rajasthan on 4 January, 2021
Bench: Satish Kumar Sharma
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 951/2020

                                   Sita Devi D/o Maniram Sharma
                                                                                                       ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 1416/2019 Maniram S/o Birbal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. K.A Khan, through VC For Respondent(s) : Mr. Sanjay Sharma, through VC Mr. F. R Meena, PP

HON'BLE MR. JUSTICE SATISH KUMAR SHARMA

Judgment / Order

04/01/2021

At the joint request, matter be listed on 03.02.2021.

Till then, interim order if any, shall continue.

(SATISH KUMAR SHARMA),J

PRAVESH KUMAR MISHRA /41-42

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