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Rishiraj Meena Son Of Shri Prithvi ... vs Association Of Union Bank ...
2021 Latest Caselaw 136 Raj/2

Citation : 2021 Latest Caselaw 136 Raj/2
Judgement Date : 7 January, 2021

Rajasthan High Court
Rishiraj Meena Son Of Shri Prithvi ... vs Association Of Union Bank ... on 7 January, 2021
Bench: Ashok Kumar Gaur
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 14146/2020

                                    Rishiraj Meena Son Of Shri Prithvi Raj Meena
                                                                                                                   ----Petitioner
                                                                                Versus
                                    Association Of Union Bank Officers, Rajasthan State & Ors.
                                                                                                                ----Respondents

(through video conferencing)

For Petitioner(s) : Mr.Poonam Chand Bhandari For Respondent(s) : Ms.Suruchi Kasliwal

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

07/01/2021

Learned counsel for the respondents Ms.Suruchi Kasliwal

submitted that reply to the writ petition has been filed today and

copy thereof has been supplied to learned counsel for the

petitioner.

Learned counsel for the respondents also places reliance on

the judgment passed by the Apex Court in the case of Vidya

Drolia & Ors. Vs. Durga Trading Corporation & Ors. and

submitted that the issue involved in the present case needs to be

decided by way of arbitration, as has been held by the Apex Court.

Registry is directed to place reply in the office file and list

this case on 21st January, 2021.

Learned counsel for the petitioner is free to make

submissions on the said judgment as well as on the judgment he

wants to rely upon.

(ASHOK KUMAR GAUR),J

Preeti Asopa /Parul/25

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