Rajasthan High Court
Neeraj Kumar Sharma S/O Shri Raman ... vs State Of Rajasthan on 4 January, 2021
Bench: Sanjeev Prakash Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 2808/2020
1. Neeraj Kumar Sharma S/o Shri Raman Lal Sharma, Aged
About 44 Years, R/o Post Bavekhar, Tehsil Weir, District
Bharatpur.
2. Banwari Lal Ragar S/o Sri Surajmal Ragar, Aged About 48
Years, R/o Vpo Kariri, Tehsil Shahpura, Via Khejroli,
District Jaipur.
3. Surendra Singh S/o Bhim Singh, R/o Village/post Bhirana
Via Losal, Tehsil Dantaramgarh, District Sikar.
4. Prakash Chand S/o Shri Ram Lal Raigar, R/o Village Post
Ghatwa, Tehsil Nawan, District Nagaur.
5. Ghanshyam Sharma S/o Shri Banshidhar Sharma, R/o
Pradhano Ki Dhani Post, Nathwala, Via Shahpura, District
Jaipur.
6. Omprakash Ujjawal S/o Shri Hanuman Prasad, R/o Village
Post Ramjipura Kalan, Via Renwal, District Jaipur.
7. Rakesh Kumar Pareek S/o Ramnarayan Pareek, R/o
Village Post Mundwada, Via Khud, District Sikar.
8. Vikram Singh S/o Indra Singh, R/o Village Agwana Kalan,
Post Badsari Ka Bas, Tehsil Surajgarh, District Jhunjhunu.
9. Karan Singh Shekhawat S/o Banney Singh Shekhawat,
R/o Village Post Rajpura Via Khud, Tehsil Dantaramgarh,
District Sikar.
10. Banwari Lal S/o Shri Keshar Ram, R/o Village Sajjanpura,
Post Motlawas Via Danta, Tehsil Dantaramgarh, District
Sikar.
11. Bhageerath Prasad Nangaliya S/o Shri Sohan Lal
Nangaliya, R/o Village Post Barijori, Tehsil Shahpura,
District Jaipur.
12. Vinod Kumar S/o Shri Natthu Ram, R/o C/o Adarsh
Vidhya Mandir, Ward No. 6, Kesraji Than, P.o. Rawatsar,
District Hanumangarh.
13. Pawan Kumar Khudiya S/o Shri Badri Prasad, R/o Ward
No. 4, P.o. Rawatsar, District Hanumangarh.
14. Roshan Lal Verma S/o Shri Prabhuram Verma, R/o Chak-3
M.l. Via 2Ml Sriganganagar.
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15. Indraj Verma S/o Banwari Lal, R/o Chak Se Chhoti, P.o
And District Sriganganagar.
16. Banwari Lal Balai S/o Hanuman Ram Balai, R/o Village
Charanawas Baraka, Post Danta, Tehsil Dantaramgarh,
District Sikar.
17. Nemi Chand S/o Shri Jamana Ram, R/o Village Post Khora
Via Baya, Tehsil Dantaramgarh, District Sikar.
18. Tara Singh S/o Chand Singh, R/o Gurunanak Basti, Ward
No. 21, Village Sangaria, District Hanumangarh.
19. Prabhu Dayal Raigar S/o Chunni Lal, R/o Nehru Colony
Sambhar Lake, Jaipur.
20. Rajendra Prasad Verma S/o Mannaram, R/o Vpo Bichoon
Via Sambhar Lake, District Jaipur.
21. Naveen Kumar Choudhary S/o Shri Suwa Lal Choudhary,
R/o Village Kapadiavas Khurd, Post Gadota, Tehsil
Mouzamabad, District Jaipur.
22. Madan Lal Jat S/o Shri Kanhiya Lal Choudhary, R/o Village
Kapadiavas Khurd, Post Gadota, Tehsil Mouzamabad,
District Jaipur.
23. Hira Lal Soran S/o Laxman Ram Soran, R/o Village
Gopalpura, Post Ugaviwas, Tehsil Moujmabad, District
Jaipur.
24. Mahesh Kumar Patel S/o Narain Prasad Sharma, R/o
Thetuara Gali Near Temple, Raigarh, Alwar.
25. Peeyush Sharma S/o Shri Om Prakash Sharma, R/o
32/263, Sector-3, Pratap Nagar, Sanganer, Jaipur.
26. Satya Prakash Sharma S/o Jagdish Prasad Sharma, R/o
B-3, Sitarampuri, Heeda Ki Mori, Ramganj, Jaipur.
27. Om Prakash Sharma S/o Brij Mohan Sharma, R/o
Panchwati Nagar, Nanta Road, Kota.
28. Jitendra Kumar Mehta S/o Kamal Mehta, R/o Vpo Goal
Tehsil Aspur, Distt. Dungarpur.
29. Devendra Kumar Agarwal S/o Laxmi Chand Agarwal, R/o
C/o Mathora Lal Gupta, Prem Sadan, In Front Of Lal
Mandir Cinema, Gangapurcity, Distt. Sawaimadhopur.
30. Hem Prakash Sharma S/o Hanuman Prasad Sharma, R/o
Opp. Agarwal Jain Nasi Mandir, Shorti Bazar,
Sawaimadhopur.
31. Jay Singh S/o Govind Singh Shekhawat, R/o Village
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Indora, Tehsil Aspur, Distt. Dungarpur.
32. Manoj Kumar S/o Shri Purushottam, R/o Pittiwara,
Dhananiyo Ki Gali, Nagaur.
33. Kundan Singh Bhayal S/o Shri Bhanwar Singh Bhayal, R/o
Bayal Stree, Village And Post And Tehsil Sojat City, Bagri
Nagar, District Pali.
34. Sohan Lal S/o Pannaram, R/o Bera Jamadaro Ki Dhimdi,
Village And Post Bagri Nagar, Tehsil Sojat City, District
Pali.
35. Gajaram S/o Hanuman Ram, R/o C/o Bera Asan Ki
Bhadet, Village And Post Jeatiwas, Tehsil Bilara, District
Jodhpur Raj.
36. Chutra Ram S/o Narayan Ram, R/o C/o Bera Bhadrwa,
Village And Post Mandla, Tehsil Sojat City, District Pali.
37. Lokendra Kumar S/o Rebati Prasad, R/o Village And Post
Kurka, Tehsil Roopwas, District Bharatpur Raj.
38. Digambar Singh S/o Bhagwan Singh, R/o House No.
42/56 Vikas Nagar, Behind New Hospital Rbm, District
Bharatpur Raj.
39. Brij Lal S/o Ramkaran, R/o Village And Post Kurka, Tehsil
Roopvas, District Bharatpur Raj.
40. Mukesh Trivedi S/o Shri Nanag Ram Trivedi, R/o Anand
Colony, Behind Govt. P.g. College, Third Row, Dausa.
41. Rishi Kumar Punjabi S/o Shri V.k. Punjabi, R/o Rajasthan
Agriculture Machinery Store, Naya Katla, District Dausa
(Raj.).
42. Nutan Prakash Sharma S/o Late Shri Kashi Datt Sharma,
R/o Village And Post Office Harsauli, District Alwar (Raj.).
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Personnel And Training, Secretariat,
Jaipur, Rajasthan.
2. Secretary, Education Department, Secretariat, Jaipur,
Rajasthan.
3. Secretary, Rajasthan Public Service Commission, Ajmer,
Rajasthan.
4. Director, Primary Education Department, Bikaner,
Rajasthan.
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----Respondents
For Petitioner(s) : Mr. Raj Kumar Sharma
For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
04/01/2021
Counsel for the petitioner prays to withdraw the writ
petition.
The same is accordingly dismissed as withdrawn.
(SANJEEV PRAKASH SHARMA),J
Anu/101/
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