State Of Rajasthan vs Shankarla Patel
2021 Latest Caselaw 117 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2255/2019

State Of Rajasthan

----Petitioner Versus Shankarla Patel

----Respondent Connected With

1. S.B. Criminal Misc(pet.) No. 1049/2019

2. S.B. Criminal Misc(pet.) No. 1050/2019

3. S.B. Criminal Misc(pet.) No. 1523/2019

4. S.B. Criminal Misc(pet.) No. 1525/2019

5. S.B. Criminal Misc(pet.) No. 1527/2019

6. S.B. Criminal Misc(pet.) No. 1531/2019

7. S.B. Criminal Misc(pet.) No. 2197/2019

8. S.B. Criminal Misc(pet.) No. 2199/2019

9. S.B. Criminal Misc(pet.) No. 2204/2019

For Petitioner(s) : Mr. Abhimanyu Singh Rathore, Adv, through VC For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/01/2021

List all the matters on 04.02.2021, as prayed.

(MANOJ KUMAR GARG),J 81-90-MS/-

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