Haruram vs State
2021 Latest Caselaw 112 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2357/2020

Haruram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Muktesh Maheshwari, Adv.

through VC For Respondent(s) : Mr. Muktyiar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/01/2021

Put up after four weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 98-MS/-

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