Kailash vs State
2021 Latest Caselaw 1115 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 3rd Bail Application No. 8867/2020

Kailash S/o Mishri Lal, Aged About 20 Years, By Caste Baori, R/o Village Manda, Sojat Road Police Station, Distt. Pali. (Lodged In District Jail Pali).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Gopi Kishan Sharma For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/01/2021

Learned counsel for the petitioner does not want to press

this third bail application at this stage.

Accordingly, this third bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

30-msrathore/-

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