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Sandeep @ Dunger Ram vs State Of Rajasthan
2021 Latest Caselaw 1111 Raj

Citation : 2021 Latest Caselaw 1111 Raj
Judgement Date : 14 January, 2021

Rajasthan High Court - Jodhpur
Sandeep @ Dunger Ram vs State Of Rajasthan on 14 January, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9101/2020

Sandeep @ Dunger Ram S/o Sh. Mahendra, Aged About 28 Years, R/o Ward No. 3, Tibbi, Tehsil Tibbi, District Hanumangarh (Rajasthan). (At Present Lodged In District Jail, Hanumangarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Trilok Joshi For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/01/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. bail application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J

Surabhii/35-

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