Hindustan Zinc Limited vs State And Ors
2021 Latest Caselaw 1109 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 626/2016

Hindustan Zinc Limited

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Dr. Sachin Acharya. For Respondent(s) : Mr. OP Boob.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2021

An application has been filed for early listing of the writ

petition.

For the reasons mentioned in the application, application is

allowed.

List this matter on 10.02.2021, as prayed.

(MANOJ KUMAR GARG),J 85-Prashant/-

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