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Bhagwan Das vs State Of Rajasthan
2021 Latest Caselaw 110 Raj

Citation : 2021 Latest Caselaw 110 Raj
Judgement Date : 5 January, 2021

Rajasthan High Court - Jodhpur
Bhagwan Das vs State Of Rajasthan on 5 January, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10960/2020

Bhagwan Das

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 10133/2020 Chandu Ram

----Petitioner Versus The Board Of Revenue

----Respondent

For Petitioner(s) : Mr. Harsh Chittora (through VC)

For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2021

List after ten days.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

120-pratibha/-

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