Revant Ram Meghwal vs The State Of Rajasthan
2021 Latest Caselaw 108 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Review Petition (Writ) No. 8/2020

Revant Ram Meghwal

----Petitioner Versus The State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Sanjeet Purohit, through V.C.

For Respondent(s) : ---

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE DINESH MEHTA

Order

05/01/2021

Learned counsel for the petitioner submits that the SLP filed

against the judgment and order dated 31.07.2019 has been

dismissed by the Hon'ble Supreme Court.

He is directed to produce a copy of the aforesaid decision

before this Court on the next date.

List this matter on 15.01.2021.

(DINESH MEHTA),J (INDRAJIT MAHANTY),CJ

14-MohitTak/-

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