Ravinder @ Mintiya vs State
2021 Latest Caselaw 5697 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous III Bail Application No. 347/2021

Ravinder @ Mintiya S/o Sh. Jale Singh, Aged About 36 Years, B/c Jat, R/o Ragha Badi, Teh. Rajgarh, Dist. Churu Rajasthan (At Present Lodged In District Jail, Churu, Rajasthan).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Mukesh Mehra

For Respondent(s) : Mr. A.R. Choudhary, P.P.

For Complainant(s) : Mr. Kuldeep Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/02/2021

This bail application is preferred on behalf of the petitioner

being aggrieved with the order dated 15.02.2020 passed by the

Additional Sessions Judge Number 2, Rajgarh District Churu

whereby the second bail application preferred on behalf of the

petitioner under Section 439 Cr.P.C. was rejected.

It is noticed that against the same order, the second bail

application of the petitioner has already been dismissed by this

Court on 03.07.2020. Hence, this third bail application preferred

on behalf of the petitioner is also dismissed.

(VIJAY BISHNOI),J

4-akash/-

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