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Bhagirath vs State
2021 Latest Caselaw 5689 Raj

Citation : 2021 Latest Caselaw 5689 Raj
Judgement Date : 25 February, 2021

Rajasthan High Court - Jodhpur
Bhagirath vs State on 25 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2499/2021

Bhagirath

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Surendra Bana For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/02/2021

Call for case diary.

List this matter on 16.03.2021.

(VIJAY BISHNOI),J

37-akash/-

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