Sethu vs State Of Rajasthan
2021 Latest Caselaw 5681 Raj

(1 of 1) [CRLMP-809/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 809/2021

Sethu

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kamlesh Kumar Sharma, Adv. For Respondent(s) : Mr. Muktiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/02/2021

Put up after three weeks, as prayed.

(MANOJ KUMAR GARG),J 86-MS/-

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