Jaspal Singh @ Pal Singh vs State Of Rajasthan
2021 Latest Caselaw 5677 Raj

(1 of 1) [CRLMP-1228/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1228/2021

Jaspal Singh @ Pal Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreekant Verma, Adv. For Respondent(s) : Mr. Muktiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/02/2021

Heard.

Call for the record.

(MANOJ KUMAR GARG),J 78-MS/-

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