Abhishek Charan vs State
2021 Latest Caselaw 5465 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 924/2020

Abhishek Charan

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Ranjeet Joshi, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/02/2021

The matter comes up on an application for preponement of

date of listing of the case.

In the facts and circumstances of the case, no plausible

ground is made out to prepone the date of listing of the case.

Hence, the application is dismissed.

List the matter on 10.03.2021 as already fixed.

(MANOJ KUMAR GARG),J 125-MS/-

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