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Mukesh vs State
2021 Latest Caselaw 5461 Raj

Citation : 2021 Latest Caselaw 5461 Raj
Judgement Date : 24 February, 2021

Rajasthan High Court - Jodhpur
Mukesh vs State on 24 February, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3129/2020

Mukesh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. KR Saharan, Adv. For Respondent(s) : Mr. Sudhir Tak, PP Mr. Hans Raj, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/02/2021

The matter comes up on an application for preponement of

date of listing of the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 19.03.2021.

(MANOJ KUMAR GARG),J 130-MS/-

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