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Yogesh Verma vs State
2021 Latest Caselaw 5459 Raj

Citation : 2021 Latest Caselaw 5459 Raj
Judgement Date : 24 February, 2021

Rajasthan High Court - Jodhpur
Yogesh Verma vs State on 24 February, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2563/2020

Yogesh Verma

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Suresh Kumbhat, Adv. For Respondent(s) : Mr. Sudhir Tak, PP Mr. Vikas Chouhan, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/02/2021

List the matter on 18.03.2021 as already fixed by the office.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 129-MS/-

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