Vikram Singh vs State
2021 Latest Caselaw 5444 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1933/2021

Vikram Singh S/o Shri Khuman Singh, Aged About 27 Years, By Caste Rajput, R/o Village Khichyasar, Police Station Nokha, District Bikaner. (At Present Lodged In Central Jail, Bikaner).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Anil Kumar Singh

For Respondent(s) : Mr. Vikram Sharma, PP

Ms. Urvashi for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/02/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after filing of the charge-sheet.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

31-msrathore/-

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