Mukesh Kalausa vs State
2021 Latest Caselaw 5437 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2049/2020

Mukesh Kalausa

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kapil Purohit, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/02/2021

One week's time is granted for filing extra sets, failing which

the petition shall stand dismissed automatically without further

reference to the Court.

(MANOJ KUMAR GARG),J 128-MS/-

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