Radhey Shyam vs State Of Rajasthan
2021 Latest Caselaw 5433 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 832/2021

Radhey Shyam

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. BS Bhati, Adv. For Respondent(s) : Mr. Sudhir Tak, PP Mr. Rakesh Matoria, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/02/2021

Mr. Rakesh Matoria, Adv. has put in appearance on behalf of

respondent No.2. His name be shown in the cause list.

Service is complete.

Put up after two weeks, as prayed.

(MANOJ KUMAR GARG),J 132-MS/-

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