Devilal vs State
2021 Latest Caselaw 5248 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2331/2021

Devilal S/o Sh. Nanda, Aged About 32 Years, Dangio Ka Guda, Thana Sukher, Udaipur, At Present Resident At Kaloda, Thana Gogunda, Distt. Udaipur. (At Present Lodged At Udaipur).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Vikram Singh For Respondent(s) : Mr. Laxman Solanki, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/02/2021

Call for case diary.

List on 10.03.2021.

(VIJAY BISHNOI),J

41-akash/-

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