Budha Ram vs State
2021 Latest Caselaw 5238 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 493/2020

Budha Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Sunil Vishnoi, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/02/2021

The matter comes up on an application for early hearing of

the case.

In the facts and circumstances of the case, no plausible

ground is made out to hear the matter at an early date.

Hence, the application is dismissed.

List the matter on 09.03.2021 as already fixed.

(MANOJ KUMAR GARG),J 115-MS/-

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