Sohail Khan vs State
2021 Latest Caselaw 5237 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 704/2020

Sohail Khan

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Pradeep Shan, Adv. For Respondent(s) : Mr. Sudhir Tak, PP Mr. Bharat Singh Rathore, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/02/2021

The matter comes up on an application at the instance of the

respondent No.2 for early listing of the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 23.03.2021.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 117-MS/-

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