Chiman @ Seman vs State Of Rajasthan
2021 Latest Caselaw 5236 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 52/2021

Chiman @ Seman

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh, Adv. For Respondent(s) : Mr. Muktiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/02/2021

Learned Public Prosecutor is directed to call for the custody

certificate as well as antecedents report of the appellant.

Put up after four weeks, as prayed.

(MANOJ KUMAR GARG),J 125-MS/-

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