Citation : 2021 Latest Caselaw 5227 Raj
Judgement Date : 23 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1979/2021
Imam Khan S/o Kalu Khan, Aged About 26 Years, Village Itawa, P.s. Jhab, District Jalore (Raj.). (At Present Lodged In Sub Jail, Sanchore, Jalore).
----Petitioner Versus State Of Rajasthan, Through P.p.
----Respondent
For Petitioner(s) : Mr. Abhimanyu Singh Ranawat
For Respondent(s) : Mr. Mohd. Javed Gauri, PP
Mr. T.R. Choudhary for complainant
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
23/02/2021
After attempting to argue the matter on merits for
quite some time, learned counsel for the petitioner does
not want to press this bail application, however, seeks
liberty for the petitioner to file a fresh bail application
before the trial court after recording of statements of
complainant - Govaram.
Accordingly, this bail application is dismissed as not
pressed with the liberty sought for.
(VIJAY BISHNOI),J
38-msrathore/-
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