Gunesh Kumar vs State
2021 Latest Caselaw 5224 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2743/2021

Gunesh Kumar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. RJ Punia For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/02/2021

Call for case diary.

List on 10.3.2021.

(VIJAY BISHNOI),J

88-msrathore/-

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