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Ajay Kumar vs State
2021 Latest Caselaw 5221 Raj

Citation : 2021 Latest Caselaw 5221 Raj
Judgement Date : 23 February, 2021

Rajasthan High Court - Jodhpur
Ajay Kumar vs State on 23 February, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 750/2020

Ajay Kumar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Jitendra Ojha, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/02/2021

The matter comes up on an application for preponement of

date of listing of the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 04.03.2021.

(MANOJ KUMAR GARG),J 118-MS/-

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