Yashpal Singh vs State Of Rajasthan-State
2021 Latest Caselaw 5209 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4658/2020

Yashpal Singh S/o G.s. Rathore, Aged About 35 Years, Plot No. 127 Bjs Colony, District And Tehsil Jodhpur.

----Petitioner Versus State Of Rajasthan-State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Firoz Khan For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/02/2021

Learned counsel for the petitioner wants to withdraw this

criminal misc. bail application.

Hence, this criminal misc. bail application preferred by the

petitioner under Section 438 Cr.P.C. is dismissed as withdrawn.

(VIJAY BISHNOI),J

Surabhii/104-

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