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Ashok vs State
2021 Latest Caselaw 5205 Raj

Citation : 2021 Latest Caselaw 5205 Raj
Judgement Date : 23 February, 2021

Rajasthan High Court - Jodhpur
Ashok vs State on 23 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4838/2020

Rahul

----Petitioner Versus

State Of Rajasthan

----Respondent

Connected With

S.B. Criminal Miscellaneous Bail Application No. 5922/2020

Ashok

----Petitioner Versus

State

----Respondent

S.B. Criminal Miscellaneous Bail Application No. 9426/2020

Bhagwati Lal

----Petitioner Versus

State

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh

For Respondent(s) : Mr. A. R. Choudhary, PP

Mr. Manish Kumar Sharma, Dy.S.P., ATS, Rajasthan, present in person

(2 of 2)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/02/2021

Mr. Manish Kumar Sharma, Dy.S.P., ATS, Rajasthan,

present in person, seeks four weeks' time to furnish reply

of the State in response to the query made by this Court

vide order dated 14.12.2020. Time prayed for is granted.

List after four weeks.

(VIJAY BISHNOI),J

msrathore/-

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