Mukesh vs State Of Rajasthan
2021 Latest Caselaw 5200 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1268/2021

Mukesh S/o Meharchand, Aged About 32 Years, Adarsh Nagar, Anupgarh Police Station, Anupgarh, District Sri Ganganagar. (At Present Lodged In Sub Jail, Anupgarh).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. D.S. Thind

For Respondent(s) : Mr. Vikram Sharma, PP

Mr. Rakesh Matoria for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/02/2021

Learned counsel for the petitioner does not want to

press this bail application at this stage.

Hence, this bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

21-msrathore/-

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