Karan Nath vs State
2021 Latest Caselaw 5197 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1914/2021

Karan Nath S/o Ram Nath, Aged About 25 Years, R/o Mandali, Police Station Mandali, Dist. Barmer. (At Present Lodged In Sub Jail, Balotra).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Vikas Godara For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/02/2021

Learned counsel for the petitioner has submitted that

since during the pendency of this bail application, charge-

sheet has been filed, he does not want to press this bail

application, however, seeks liberty for the petitioner to

file a fresh bail application before the trial court.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

36-msrathore/-

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