Dinesh vs State
2021 Latest Caselaw 5192 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2727/2021

Om Prakash

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 2574/2021 Dinesh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Rajesh Chaudhary Mr. Pradeep Chaudhary For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/02/2021

Call for case diary.

List on 04.03.2021.

(VIJAY BISHNOI),J

79-mohit/-

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