Nirmala vs Laxmi Narayan
2021 Latest Caselaw 5190 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1532/2019

Nirmala

----Petitioner Versus Laxmi Narayan

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/02/2021

The matter comes up on an application for early hearing of

the case.

In the facts and circumstances of the case, no plausible

ground is made out to hear the matter at an early date.

Hence, the application is dismissed.

List the matter on 04.03.2021 as already fixed.

(MANOJ KUMAR GARG),J 111-MS/-

Powered by TCPDF (www.tcpdf.org)