Somraj vs State Of Rajasthan
2021 Latest Caselaw 5182 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 131/2021

Somraj

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreekant Verma, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/02/2021

Issue fresh notice to the respondent No.2. Rule is made

returnable within ten days.

Notices be served through the concerned SHO.

(MANOJ KUMAR GARG),J

119-MS/-

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