Citation : 2021 Latest Caselaw 5171 Raj
Judgement Date : 23 February, 2021
(1 of 2) [CSA-2/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Second Appeal No. 2/2021
Bheema Ram S/o Achla Ji Mali, Aged About 48 Years, Resident Of Bhinmal Byepass Road, Ramdeo Colony, Jalore.
----Appellant Versus
1. Ramlal S/o Rawta Ram Ji Mali, Resident Of Shanti Grah Nirman Samiti, Bhinmal Byepass Road, Jalore (Raj.).
2. Devendra Kuamr S/o Himmata Ji Mali,, Resident Of Shanti Grah Nirman Samiti, Bhinmal Byepass Road, Jalore (Raj.).
3. Nagar Palika Mandal, Jalore Thorugh Commissioner.
(Before Nagar Palika Mandal Jalore Through Executive Officer).
4. State Of Rajasthan-State, Thorugh District Collector, Jalore.
----Respondents Connected With S.B. Civil Second Appeal No. 4/2021 Bheema Ram S/o Achala Ji Mali, Aged About 48 Years, R/o Bhinmal, Byepass Road, Ramdev Colony, Jalore.
----Appellant Versus Ramlal S/o Rawta Ji Mali, R/o Shanti Grah Nirman Samiti, Bhinmal Byepass Road, Jalore (Raj.)
----Respondent
For Appellant(s) : Mr. Alkesh Agarwal.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI Order
23/02/2021
It is submitted by learned counsel for the appellant that
though both the appeals were decided together by the Appellate
Court, despite the facts and allegations of the cross suits being
(2 of 2) [CSA-2/2021]
identical, while the appeal in relation to appellant's patta has been
dismissed upholding the judgment of the trial court, whereby, the
patta granted to the appellant has been cancelled, the appeal filed
by the appellant against the judgment of the trial court where
patta issued in identical circumstances, the suit was dismissed,
has been rejected.
In view of the submissions made, issue notice of the appeals,
returnable within a period of four weeks.
Notices when issued be given 'dasti' to learned counsel for
the appellant.
In the meanwhile and till further orders, status quo, as it
exists today, qua the patta in question in SBCSA No.2/2021, shall
be maintained by the parties.
(ARUN BHANSALI),J
11-12-Sumit/-
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