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Kala Singh vs State Of Rajasthan
2021 Latest Caselaw 5121 Raj

Citation : 2021 Latest Caselaw 5121 Raj
Judgement Date : 23 February, 2021

Rajasthan High Court - Jodhpur
Kala Singh vs State Of Rajasthan on 23 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1271/2021

1. Kala Singh S/o Roop Singh, Aged About 43 Years, R/o Chak 02 W, Gurursar Police Station Kesrisinghpur District Sri Ganganagar. (At Present Lodged In Sub Jail, Sri Karanpur).

2. Jaspreet Singh @ Jassa S/o Jagroop Singh @ Happi Singh, Aged About 26 Years, R/o Chak 02 W, Gurursar Police Station Kesrisinghpur District Sri Ganganagar. (At Present Lodged In Sub Jail, Sri Karanpur).

----Petitioners Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. D.S. Thind For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/02/2021

Learned counsel for the petitioners has submitted

that since during the pendency of this bail application,

charge-sheet has been filed, he does not want to press

this bail application, however, seeks liberty for the

petitioners to file fresh bail application before the trial

court.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

22-msrathore/-

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