Ashok vs State Of Rajasthan
2021 Latest Caselaw 5015 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2588/2021

Ashok

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abdul Kalam For Respondent(s) : Mr. Mohd. Javed Gauri, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/02/2021

Call for case diary.

Put up on 10.03.2021.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.43

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