Mohammed Abu Ubbed @ Sohail vs State
2021 Latest Caselaw 5002 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2648/2021

Mohammed Abu Ubbed @ Sohail

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Talmeez Ahmed For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/02/2021

Call for case diary.

List on 03.03.2021.

(VIJAY BISHNOI),J

82-akash/-

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